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Delhi High Court - Orders

M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 23 March, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~13
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 4023/2020
                                 M/S SKYLINE ENGINEERING CONTRACTS (INDIA)
                                 PVT LTD                         ..... Petitioner
                                              Through: Mr. Karan Sachdev, Mr.
                                                       Agrim Arora & Ms.
                                                       Masooma Rizvi, Advs.

                                                   versus

                                 UNION OF INDIA & ORS.                    ..... Respondents
                                                   Through:     Mr. Harish Vaidyanathan
                                                                Shankar, CGSC, with Mr.
                                                                Srish Kumar Mishra,
                                                                Sagar Mehlawat, Mr.
                                                                Alexander           Mathai
                                                                Paikaday, Advs. for UOI.
                                                                Mr. Harpreet Singh, Sr.
                                                                Standing Counsel for R-2
                                                                & 3 with Ms. Suhani
                                                                Mathur & Mr. Jatin Gaur,
                                                                Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE VIBHU BAKHRU
                                 HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                   ORDER

% 23.03.2023

1. The issue involved in the present case is also involved in another matter, that is, W.P. (C) 4691/2021 captioned Hansuttam Finance Ltd vs. Principal Commissioner of Central Excise Goods And Service Tax Delhi South Commissionerate & Ors., which has been heard and judgment is reserved

2. Accordingly, hearing in the present petition is adjourned and will be taken up after the decision in the W.P.(C) 4691/2021 Signature Not Verified captioned Hansuttam Finance Ltd vs. Principal Commissioner Digitally Signed By:HARMINDER KAUR Signing Date:24.03.2023 18:24:19 of Central Excise Goods And Service Tax Delhi South Commissionerate & Ors. is rendered.

3. List on 04.05.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 23, 2023 "SK"

Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:24.03.2023 18:24:19