Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 23 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
M/S SKYLINE ENGINEERING CONTRACTS (INDIA)
PVT LTD ..... Petitioner
Through: Mr. Karan Sachdev, Mr.
Agrim Arora & Ms.
Masooma Rizvi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC, with Mr.
Srish Kumar Mishra,
Sagar Mehlawat, Mr.
Alexander Mathai
Paikaday, Advs. for UOI.
Mr. Harpreet Singh, Sr.
Standing Counsel for R-2
& 3 with Ms. Suhani
Mathur & Mr. Jatin Gaur,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 23.03.2023
1. The issue involved in the present case is also involved in another matter, that is, W.P. (C) 4691/2021 captioned Hansuttam Finance Ltd vs. Principal Commissioner of Central Excise Goods And Service Tax Delhi South Commissionerate & Ors., which has been heard and judgment is reserved
2. Accordingly, hearing in the present petition is adjourned and will be taken up after the decision in the W.P.(C) 4691/2021 Signature Not Verified captioned Hansuttam Finance Ltd vs. Principal Commissioner Digitally Signed By:HARMINDER KAUR Signing Date:24.03.2023 18:24:19 of Central Excise Goods And Service Tax Delhi South Commissionerate & Ors. is rendered.
3. List on 04.05.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 23, 2023 "SK"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:24.03.2023 18:24:19