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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(5) in The Motor Vehicles (Driving) Regulations, 2017

(5)When a vehicle has stopped in compliance to a "STOP" signal given by the police officer in uniform or any other authorized person, it shall not move further until a signal to proceed is given by the said officer or person.