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[Cites 0, Cited by 4] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(5) in The Tamil Nadu Co-Operative Societies Act, 1983

(5)It shall be competent for the Registrar to withdraw any inquiry from the person authorised by him under sub-section (1) and to hold the inquiry himself or entrust it to any other person as he deems fit.