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State of Odisha - Section

Section 43 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

43. List of outstanding advance.

- At the close of every quarter a list in Form No. XII shall be prepared for outstanding advances. The correctness of the list shall be provided in the following manner:balance at the end of the previous quarters,add advance granted during the quarter,deduct, advances adjusted or recovered during the quarters,balance outstanding at the end of the quarter.The register of advance shall be annually checked by the Block Development Officer and attested with signature and date.