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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(2)(f) in Assam Forest Regulation, 1891

(f)provide for the stoppage, reporting examination and making of forest produce in transit in respect of which there is reason to believe that any money is payable to the Government or which is desirable for the purposes of this Regulation, to affix a mark ;