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Union of India - Section

Section 35 in Reserve And Auxiliary Air Forces Act Rules, 1953

35.

A member of the Auxiliary Air Force who desires to be posted to another squadron or unit may submit his application to that effect in writing to his Commanding Officer and he shall state in such application the reasons for desiring the posting to the Squadron or Unit to which he desires to be posted or attached. The Commanding Officer shall forward the application to the competent authority for such action as it may think fit.