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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(ii) in Bihar Excise (Mahua Flowers) Rules, 2006

(ii)For sale by a person who has lawfully, collected or purchased the Mahua flowers for the purpose of sale but who is not the owner of the trees of which they are the produce;