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Union of India - Section

Section 127 in The Major Port Trusts Act, 1963

127. Posting of certain regulations, etc .-The text of the regulations made under clauses (e) to (n) of section 123 and the scale of rates together with a statement of conditions framed by any Board under Chapter VI shall be prominently posted by the Board in English, in Hindi and in the regional language on special Boards to be maintained for the purpose at the wharves, docks, piers and other convenient places on the premises of the Board.