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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(ag) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(ag)"Sanctioned Water Use Entitlement", in relation to an Agreement with Water Users' Association on a reservoir based canal system means, the total volume of water guaranteed to be supplied to the Water Users' Association, at the agreed point of supply in different seasons, in a Normal Year;