Bombay High Court
K T Steel Industries Llp And Another vs Mohammad Reza Ebrahimi on 15 March, 2024
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO. 2 OF 2024
In
INTERIM APPLICATION 1626 OF 2020
K T Steel Industries Llp And Another ....PETITIONER
V/S
Mohammad Reza Ebrahimi ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 15th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 04/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 15/03/2024 ::: Downloaded on - 31/03/2024 01:34:25 :::