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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(a) in Rajasthan Fisheries Act, 1953

(a)Prohibit or regulate all or any of the following matters, that is to say-
(i)the erection and use of fixed engines;
(ii)the construction, temporary or permanent, of weirs, dams and bunds;
(iii)the dimensions and kinds of the nets to be used and the modes of using them;
(iv)the methods of catching fish;