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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)For Professors, Associate Professors and Assistant Professors equivalent post.-The Committee for appointment of Professors, Associate Professors and Assistant Professors shall be same as may be prescribed by the Regulations of the University Grants Commission ;