Section 2(1)(k) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)"Fraud" has the same meaning as is assigned to it by section 17 of the J&K State Contract Act, Svt. 1977 (1920 AD) (Act No. 9 of 1977);

Legal Document View