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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)All references relating to the Force to the State Government shall be received and be processed through the Director and all orders of the State Government in connection with the Force shall also be issued through him.