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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 2 March, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                              $~19 to 21
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +    W.P.(C) 2618/2020 & CM APPL. 42573/2022

                                   SURESH SHARMA                                ..... Petitioner
                                               Through:         Mr. M.K. Bhardwaj and Mr. Maria
                                                                Mugesh Kannan. H., Advs.
                                            versus
                                   NTRO & ORS.                                    ..... Respondents
                                                     Through:   Ms. Priya Singh, Adv. for R1, R2 and
                                                                R5.
                                                                Mr. Naresh Kaushik and Mr. Anand
                                                                Singh, Advs. for UPSC.
                              AND
                              +   W.P.(C) 9852/2020

                                   SURESH SHARMA                                ..... Petitioner
                                               Through:         Mr. M.K. Bhardwaj and Mr. Maria
                                                                Mugesh Kannan. H., Advs.

                                           versus
                                   NTRO AND ORS                                   ..... Respondents
                                                     Through:   Ms. Priya Singh, Adv. for R1, R2 and
                                                                R5.
                                                                Mr. Naresh Kaushik and Mr. Anand
                                                                Singh, Advs. for UPSC.
                              AND
                              +   W.P.(C) 12105/2021

                                   SURESH SHARMA                                ..... Petitioner
                                               Through:         Mr. M.K. Bhardwaj and Mr. Maria
                                                                Mugesh Kannan. H., Advs.
                                           versus
                                   NTRO AND ORS                                   ..... Respondents
                                                     Through:




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:07.03.2023
12:17:01
                                     CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                 ORDER

% 02.03.2023

1. Request for adjournment is made on behalf of counsel for respondent Nos. 1, 3 and 5 on the ground of personal difficulty.

2. Re-notify on April 6, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MARCH 2, 2023/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.03.2023 12:17:01