Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 2 March, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020 & CM APPL. 42573/2022
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj and Mr. Maria
Mugesh Kannan. H., Advs.
versus
NTRO & ORS. ..... Respondents
Through: Ms. Priya Singh, Adv. for R1, R2 and
R5.
Mr. Naresh Kaushik and Mr. Anand
Singh, Advs. for UPSC.
AND
+ W.P.(C) 9852/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj and Mr. Maria
Mugesh Kannan. H., Advs.
versus
NTRO AND ORS ..... Respondents
Through: Ms. Priya Singh, Adv. for R1, R2 and
R5.
Mr. Naresh Kaushik and Mr. Anand
Singh, Advs. for UPSC.
AND
+ W.P.(C) 12105/2021
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj and Mr. Maria
Mugesh Kannan. H., Advs.
versus
NTRO AND ORS ..... Respondents
Through:
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:07.03.2023
12:17:01
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 02.03.2023
1. Request for adjournment is made on behalf of counsel for respondent Nos. 1, 3 and 5 on the ground of personal difficulty.
2. Re-notify on April 6, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MARCH 2, 2023/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:07.03.2023 12:17:01