Calcutta High Court
J.M. International & Anr vs Amazan Agro Products Ltd on 30 November, 2023
OD-61
ORDER SHEET
CS/271/2011
IA NO. GA/1/2012 (OLD NO. GA/729/2012)
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
J.M. INTERNATIONAL & ANR.
VERSUS
AMAZAN AGRO PRODUCTS LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 30th November, 2023.
Appearance:
Mr. Ayan Dutta, Adv.
Mr. Arnab Dutt, Adv.
Ms. Labani Dey, Adv.
The Court: Mr. Ayan Dutta, learned advocate, is appearing for the plaintiffs.
None appears on behalf of the defendant. Counsel for the plaintiffs submits that they have received report from the department that the defendant had entered appearance and now the plaintiffs have applied before the department to ascertain whether the defendant has filed written statement or not.
Counsel for the plaintiffs prays for two weeks time. In view of the submission made by the counsel for the plaintiffs, let the matter appear on 21st December, 2023.
(KRISHNA RAO, J.) sp3.