Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2)(iii) in The Bonded Labour System (Abolition) Ordinance, 1975

(iii)the amount due and payable by the land-holder to the corporation, and the rate at which the additional interest is to be charged on the amount due till its realisation.