Supreme Court - Daily Orders
Shiv Bahadur Yadav vs The State Of U.P. on 9 September, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi
ITEM NO.15 COURT NO.2 SECTION X
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.374/2021
SHIV BAHADUR YADAV Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(FOR ADMISSION; and, IA No.110045/2021 – FOR EXEMPTION FROM FILING
O.T.)
Date : 09-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Shishir Pinaki, AOR
Mr. Vijendra Mishra, Adv.
Ms. Babita Kesharwani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Going by the prayer made in this petition filed under Article 32 of the Constitution of India, the petition is misconceived.
In case the petitioner has any grievance, it is open to him to raise such submissions before the concerned Court.
With these observations, the Writ Petition is disposed of. Pending applications, if any, also stand disposed of. Signature Not Verified
(MUKESH NASA) (VIRENDER SINGH) Digitally signed by Dr. Mukesh Nasa Date: 2021.09.11 COURT MASTER BRANCH OFFICER 11:01:29 IST Reason: