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Supreme Court - Daily Orders

Shiv Bahadur Yadav vs The State Of U.P. on 9 September, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi

      ITEM NO.15                               COURT NO.2             SECTION X
                                    (HEARING THROUGH VIDEO CONFERENCING)

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

      Writ Petition (Criminal) No.374/2021

      SHIV BAHADUR YADAV                                                  Petitioner(s)

                                                       VERSUS

      STATE OF U.P. & ORS.                                                Respondent(s)

      (FOR ADMISSION; and, IA No.110045/2021 – FOR EXEMPTION FROM FILING
      O.T.)

      Date : 09-09-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                              HON'BLE MS. JUSTICE BELA M. TRIVEDI

      For Petitioner(s)                    Mr. Shishir Pinaki, AOR
                                           Mr. Vijendra Mishra, Adv.
                                           Ms. Babita Kesharwani, Adv.

      For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Going by the prayer made in this petition filed under Article 32 of the Constitution of India, the petition is misconceived.

In case the petitioner has any grievance, it is open to him to raise such submissions before the concerned Court.

With these observations, the Writ Petition is disposed of. Pending applications, if any, also stand disposed of. Signature Not Verified

                           (MUKESH NASA)                         (VIRENDER SINGH)
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.09.11
                           COURT MASTER                           BRANCH OFFICER
11:01:29 IST
Reason: