Himachal Pradesh High Court
Bhag Singh And Ors. vs . Union Of India And Ors. on 21 July, 2022
Bench: Sabina, Satyen Vaidya
Bhag Singh and ors. Vs. Union of India and ors.
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CWP No. 2153 of 2022 21.07.2022 Present: Mr. Dinesh Bhanot, Advocate, for the petitioners.
Mr. Shashi Shirshoo, Central Government Counsel, for respondents No. 1 and 2. Mr. Kamal Kant, Deputy Advocate General, for respondents No. 3 to 6-State.
file reply.
r to Learned Deputy Advocate General seeks more time to List again on 19.09.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 21st July, 2022 (sushma) ::: Downloaded on - 21/07/2022 20:13:45 :::CIS