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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2) in Bihar Fire Service Act, 2014

(2)No member of the Fire Service shall participate in, or address, any meeting or take part in any demonstration organized by any body or persons-for any political purposes or for such other purposes as may be prescribed.Chapter-IV Levy Of Fire Tax, Fee And Other Charges