Supreme Court - Daily Orders
Ramu Appa Mahapatar vs The State Of Maharashtra on 10 July, 2014
$ ITEM NO.46 REGISTRAR COURT. 1 SECTION I
IA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Criminal Appeal No(s). 608/2013
RAMU APPA MAHAPATAR Appellant(s)
VERSUS
STATE OF MAHARASHTRA Respondent(s)
Date : 10/07/2014 This appeal was called on for hearing today.
For Appellant(s)
Dr. Nirmal Chopra ,Adv.
For Respondent(s)
Mr. A. Selvin Raja, Adv.
Mr. Aniruddha P. Mayee ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ time is granted to the parties to file additional documents.
List again on 26.8.2014.
(PANKAJ BHANDARI ) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.07.12 10:45:51 IST Reason: