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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(3)A member of the Water User Association shall cease to be a member or a Chairman or a President, as the case may be, of a managing committee and shall become disqualified to continue in office, if he ceases to be a water user.