Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The Major Port of Tuticorin (Harbour Craft) Rules, 1976 (4)The Deputy Conservator shall exercise his discretion in fixing the number of crew required in a licensed harbor craft plying within the Port and carrying passengers.
