Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in Uttar Pradesh Muslim Waqfs Act, 1960

(2)The President shall be honorary [* * *] [Omitted by section 6 of U. P. Act no. 3 of 1970.]