Supreme Court - Daily Orders
Indian Commercial And Arbitration Bar ... vs Union Of India on 27 January, 2026
ITEM NO.30 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).900/2020
INDIAN COMMERCIAL AND ARBITRATION
BAR ASSOCIATION (ICABA) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 27-01-2026 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE R. MAHADEVAN
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) :Ms. Payal Chawla, Adv.
Ms. Anannya Ghosh, AOR
Ms. Mrinalini Mishra, Adv.
For Respondent(s) :Mr. Tushar Mehta, Solicitor General
Mr. K. Parameshwaran, Adv.
Ms. Vanshaja Shukla, Adv.
Ms. Ruchi Gour Narula, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Aman Mehta, Adv.
Dr. N. Visakamurthy, AOR
Mr. Abhimanyu Tewari, AOR
Mr. Siddhant Saroha, Adv.
Mr. Sidhant Awasthy, Adv.
Mr. Aniket Kumar Parcha, Adv.
Mr. Kushal Rana, Adv.
Mr. Yashvardhan, Adv.
Mr. Apoorv Shukla, AOR
Mr. P. I. Jose, AOR
Ms. P S Chandralekha, Adv.
Ms. Enakshi Mukhopadhyay Siddhanta, AOR
Mr. Rao Raj Bahadur Singh, Adv.
Ms. Archana Sharma, Adv.
Signature Not Verified
Mr. Ankolekar Gurudatta, AOR
Mr. Sorokhaibam Shanti Jyoti Singh, Adv.
Digitally signed by
ARJUN BISHT
Date: 2026.01.31
12:09:22 IST
Reason: Ms. Shephali, Adv.
1
Mr. Sanjai Kumar Pathak, AOR
Mrs. Shashi Pathak, Adv.
Mr. Arvind Kumar Tripathi, Adv.
Mr. Robin Kumar, Adv.
Ms. Shweta Jayshaankar Dwivedi, Adv.
Ms. Smriti Singh, Adv.
Ms. Nidhi Mittal, AOR
Ms. Jaya Choudhary, Adv.
Mr. Anuj Bhandari, AOR
Mr. Anuj Bhandari, Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Raveev Mishra, Adv.
Mr. Sunil Narayanan, Adv.
Mr. Thomas Martin K, Adv.
Mr. Abhay Kumar, AOR
Mr. Shreenivash, Adv.
Mr. Shagun Ruhil, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Karan Chopra, Adv.
Mr. Sourav Roy, AOR
Mr. Anshu Deshpande, Adv.
Mr. Hemant Gupta, Adv.
Mr. H. S. Parihar, AOR
Mr. Kuldeep S. Parihar, Adv.
Ms. Ikshita Parihar, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Satyeyu Veer, Adv.
Mr. D. Mahesh Babu, AOR
Ms. Asmita Singh, AOR
Ms. Asmita Singh, Adv.
Ms. Ankita Makan, Adv.
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Mr. Rakesh Talukdar, Adv.
Mr. Amit Pai, AOR
Ms. Pankhuri Bhardwaj, Adv.
Mr. Tathagata Dutta, Adv.
Mr. Gopi Kishan, Adv.
Mr. Prashant Shrikant Kenjale, AOR
Mr. B. Dhananjay, Adv.
2
Mr. Deepayan Mandal, AOR
Mr. Mridul Bansal, Adv.
Mr. Naman Varma, Adv.
Mr. Aryan Ahmed, Adv.
Mr. Arjun Garg, AOR
Ms. Sagun Srivastava, Adv.
Mr. Saaransh Shukla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 02.04.2026.
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 3