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State of Bihar - Section

Section 39 in Management and Working of the Forests

39. Returns of livestock.

- (i) In those divisions where Government elephants or other cattle are kept, returns of livestock together with a statement of the cost of upkeep and of the work on which they have been employed will be submitted to the Conservator of Forests in such forms and at such time as may be prescribed by the State Government.
(ii)Returns of elephants should show name, sex, age, height, value and conditions of the animals.