Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in The Coinage Act, 2011 (1)The rupee shall be divided into one hundred units and any such unit may be designated by the Government, by notification, under such name as it thinks fit.
