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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(6)"Revised emolument" means the basic pay of a Government servant in the Revised Pay Scales and includes special pay, personal pay, if any, and dearness allowance at the rates applicable with Revised Pay Scale as on 1-9-1981.