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Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 3 April, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.941 of 2017
                     ======================================================
                     Allengers Medical Systems Ltd.
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. Vishwajeet Kumar Mishra
                     For the Respondent/s       : Mr. Chitranjan Sinha-Paag2
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

2       03-04-2017

Learned counsel for the petitioner is directed to serve a copy of the writ application upon learned counsel for the Bihar Medical Service & Infrastructure Limited during the course of the day and receipt of the same must be filed in the registry of this Court.

Let this case be listed on 08.04.2017 under the heading "For Orders".

(Shivaji Pandey, J) pawan/-

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