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[Cites 0, Cited by 0] [Section 92AAA(2)] [Section 92AAA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AAA(2)(ii) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(ii)the provisions of sub-rule (6) of rule 83, rules 87, 88, 89 and 91 shall, so far as may be, apply in relation to voting by voting machines and any reference in those rules to,-