Tripura High Court
Party Name : Bidhu Bhusan Deb vs The State Of Tripura & Ors on 4 April, 2017
Author: T. Vaiphei
Bench: T. Vaiphei
Case No :WP(C) 0000262/2016 Party Name : BIDHU BHUSAN DEB VS THE STATE OF TRIPURA & ORS THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE STALAPATRA 124.124.2917
, As prayed for, the Union of India is granted another 4 (four) weeks time to file their affidavit. List it again on 03.05.2017.
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