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Tripura High Court

Party Name : Bidhu Bhusan Deb vs The State Of Tripura & Ors on 4 April, 2017

Author: T. Vaiphei

Bench: T. Vaiphei

Case No :WP(C) 0000262/2016

 

Party Name : BIDHU BHUSAN DEB VS THE STATE OF TRIPURA & ORS

 

THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE STALAPATRA

 

124.124.2917

, As prayed for, the Union of India is granted another 4 (four) weeks time to file their affidavit. List it again on 03.05.2017.

Download Date: 8-05-20] 7 15:05 1/1