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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1)(f) in Karnataka Shops and Commercial Establishments Act, 1961

(f)offices of [a banking company] [Substituted by Act 33 of 1982 w.e.f. 4.12.1982.];