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[Cites 0, Cited by 0] [Section 49C] [Entire Act]

State of West Bengal - Subsection

Section 49C(6) in The West Bengal Factories Rules, 1958

(6)In addition to the devices as mentioned in the foregoing provisions, means shall be for automatically stopping the feed into the vessel as soon as process conditions deviate from the normal limits to an extent which may be considered as dangerous.