Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 59 in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976 59. Power of the President to remove difficulties. An Act further to amend the Constitution of India.BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-
