Gauhati High Court
Go-4427F Paratala Rama Krishna Gupta ... vs V. Umashankar And 4 Ors on 3 September, 2025
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GAHC010196952025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/467/2025
1.GO-4427F PARATALA RAMA KRISHNA GUPTA AND ANR
S/O SHRI PARATALA KANDAIAH NANJUNDA GUPTA,
PRESENTLY SERVING AS SENIOR ADMINISTRATIVE OFFICER, H.Q. CHIEF
ENGINEER, PROJECT UDAYAK, BORDER ROADS ORGANISATION, C/O 99
APO, PIN-930524, P/R/O PLOT- 99 AND 100, FLA-T 102, NANDANAVANAM
APARTMENTS, SAI BABA NAGAR, P.O.- BOLARAM, P.S. ALWAL, OLD
ALWAL, DISTRICT- MEDCHAL - MALKAJGIRI, TELANGANA, PIN-500010
2: GO-005552X ASHOK KUMAR MISHRA
S/O SHRI RADHESHYAM MISHRA
PRESENTLY SERVING AS ASSISTANT ADMINISTRATIVE OFFICER
BORDER ROADS ORGANISATION, P/R/O VILLAGE PIPARARHI PUNARVAS
P.O. CHANDIHA P.S. PURNAHIYA DISTRICT- SEOHAR BIHAR PIN-84333
VERSUS
1.V. UMASHANKAR AND 4 ORS.
SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF ROAD
TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN, 1, PARLIAMENT
STREET, NEW DELHI-110001
2:RAJESH KUMAR SINGH IAS
DEFENCE SECRETARY GOVERNMENT OF INDIA
MINISTRY OF DEFENCE 101 SOUTH BLOCK NEW DELHI-110001
3:MAYANK TEWARI IRSME
JOINT SECRETARY (BORDER ROADS)
BORDER ROADS DEVELOPMENT BOARD
MINISTRY OF DEFENCE GOVERNMENT OF INDIA
B WING 4TH FLOOR SENA BHAVAN NEW DELHI-110010
4:LT. GENERAL RAGHU SRINIVASAN PVSM VSM
DIRECTOR GENERAL BORDER ROADS ORGANIZATION
SEEMA SADAK BHAVAN RING ROAD DELHI CANTONMENT
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NEW DELHI-110010
5:DEV KUMAR IDAS
PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BORDER ROADS)
MINISTRY OF DEFENCE GOVERNMENT OF INDIA
SEEMA SADAK BHAVAN NARAINA RING ROAD NEW DELHI-11001
For the Petitioner(s) : Mr. P.D. Nair, Advocate.
For the Respondent(s) : Mr. R.K.D. Choudhury, Deputy Solicitor General of India.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 03.09.2025 (Ashutosh Kumar, CJ) The present petition for initiating contempt proceeding against the proposed contemnors has been filed for not following the directions issued by this Court in the judgment and order dated 27.03.2025 passed in WA No.463/2023.
Issue notice to the respondents. Notice to the respondents is accepted by Mr. R.K.D. Choudhury, learned Deputy Solicitor General of India.
Let the copy of the petition be served upon him within a period of 2(two) days.
Let the response affidavit on behalf of the answering respondents be filed positively by the next date.
Re-notify on 27.10.2025.
JUDGE CHIEF JUSTICE Comparing Assistant