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[Cites 0, Cited by 2] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955

(a)where the dutiable goods are manufactured in bond, in the State in which such goods are released from a bonded warehouse for home consumption, whether such State is the State of manufacture or not;