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State of Madhya Pradesh - Section

Section 37 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

37. Execution of contracts.

- All contracts relating to the management and administration of the Sansthan shall be expressed as made by the General Council, and shall be executed by the Director General.