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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1)(a) in Assam Forest Regulation, 1891

(a)by altering the limits of the proposed reserved forest so as to exclude land of sufficient extent of a suitable kind and in a locality reasonably convenient for the purpose of the claimant; or