Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Shri Jagannath Temple Rules, 1960

12. Retention of existing employees.

- The officers and employees of the Temple already in service of the Temple on the date of the commencement of this Act, shall on and after the date continue in such service ;Provided that the Committee may as soon as may be after its first assumption of office, by general or special order exclude such officers and employees as it may deem fit from the operation of Sub-section (3) of Section 23-