Delhi High Court - Orders
Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 11 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10003/2025
MS SREE RAYALSEEMA SUGAR AND
ENERGY P LIMITED .....Petitioner
Through: Mr. Sudhir Naagar, Mr. Akhil Gusain,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kameshwar Nath Mishra, Sr.
Panel Counsel, with Ms. Vidya
Mishra, Advocate for R-1, 2 and 3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 11.03.2026
1. At the request of learned counsel for respondent nos. 1 to 3, two weeks' time is granted to file counter-affidavit.
2. List on 22.07.2026.
PURUSHAINDRA KUMAR KAURAV, J MARCH 11, 2026 aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2026 at 21:27:11