Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(d) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(d)which comprises or contains any matter likely to hurt the religious susceptibilities of any class or section of the citizens of India; or