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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Civil Courts Act, 1984

(1)The Civil Courts in the State shall remain closed such days as the High Court, in consultation with the State Government, notifies in the official Gazette for the whole of the State or for any local area.