Section 29 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
29. [ Categorisation of Questions. [Substituted by Item 17, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary Part IV-C(1), dated 1-9-1981 page 295 (1) 46.]
- Questions shall be of three categories, namely:-(1)Starred Questions,(2)Unstarred Questions, and(3)Short Notice Questions.Notice of each category of question shall be given on the form prescribed for such category.Explanation. - (1) Starred Questions are those Questions to which a member desires an oral answer to be given and in respect of which supplementary questions may be asked.(2)Un-starred Questions are those to which written replies shall be given to the member concerned.(3)Short Notice Questions are those to which a member desires an oral answer within a period shorter than ten clear days.]
