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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(2)(iii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iii)permitting the sale of mineral, in raw or processed form, without issuing a valid mineral transit pass;