Gujarat High Court
Mahadev Sea Foods Through Its ... vs The Veraval Ratnakar Co.Op. Bank Ltd. on 17 August, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/9407/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9407 of 2020
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MAHADEV SEA FOODS THROUGH ITS PROPRIETOR GANESH
JETHALAL AAGIA
Versus
THE VERAVAL RATNAKAR CO.OP. BANK LTD.
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Appearance:
NILAY H PATEL(7856) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 17/08/2020
ORAL ORDER
Heard Mr.Nilay Patel, learned advocate for the petitioner.
Issue Notice to the respondent, returnable on 07.09.2020. The Registry to communicate the order through E-mail.
(BIREN VAISHNAV, J) BIMAL / RAVI P. PATEL Page 1 of 1 Downloaded on : Mon Aug 17 22:28:02 IST 2020