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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(9)(b) in Chakma Autonomous District Council (Village Councils) Act, 2002

(b)The Secretary of the Village Council shall keep the account of receipt and expenditure of "Jurimana" and compensation and any person shall be at his liberty to inspect the accounts.