Supreme Court - Daily Orders
S. Deivanai vs V.M. Kothadaraman on 5 October, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.20 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24614/2017
(Arising out of impugned final judgment and order dated 22-06-2017
in AS No. 367/2015 passed by the High Court of Judicature at
Madras)
S. DEIVANAI & ORS. Petitioner(s)
VERSUS
V.M. KOTHADARAMAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.85527/2017-EXEMPTION FROM FILING
O.T.)
Date : 05-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. T. Srinivasa Murthy, Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Shruti Iyer, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
For Respondent(s)
Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramchandar, Adv.
S. Rajappa, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application filed in the matter is also disposed of. (VISHAL ANAND) Signature Not Verified (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Digitally signed by VISHAL ANAND Date: 2017.10.06 BRANCH OFFICER 16:44:38 IST Reason: