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Supreme Court - Daily Orders

S. Deivanai vs V.M. Kothadaraman on 5 October, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.20                               COURT NO.6                 SECTION XII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   24614/2017

     (Arising out of impugned final judgment and order dated 22-06-2017
     in AS No. 367/2015 passed by the High Court of Judicature at
     Madras)

     S. DEIVANAI & ORS.                                                   Petitioner(s)

                                                     VERSUS

     V.M. KOTHADARAMAN & ORS.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.85527/2017-EXEMPTION FROM FILING
     O.T.)

     Date : 05-10-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)
                                       Mr.   T. Srinivasa Murthy, Adv.
                                       Mr.   Senthil Jagadeesan, AOR
                                       Ms.   Shruti Iyer, Adv.
                                       Ms.   Sonakshi Malhan, Adv.
                                       Ms.   Suriti Chowdhary, Adv.
     For Respondent(s)
                                       Mr. V. Prabhakar, Adv.
                                       Ms. Jyoti Parashar, Adv.
                                       Mr. N.J. Ramchandar, Adv.
                                       S. Rajappa, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed. Pending application filed in the matter is also disposed of. (VISHAL ANAND) Signature Not Verified (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Digitally signed by VISHAL ANAND Date: 2017.10.06 BRANCH OFFICER 16:44:38 IST Reason: