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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Laws of the Bharathidasan University

(b)"The Act" means the Bharathidasan University Act, 1981 (Tamil Nadu Act 2 of 1982); "section" means a section of the Act; "Clause" means a sub-division of the statutes, the ordinances or the regulations;