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State of Uttar Pradesh - Section

Section 71A in The United Provinces Excise Act, 1910

71A. [ Provisions regarding pardon, etc. to apply to offences under the Act. [Substituted by U.P. Act 9 of 1978, Section 21 (w.e.f. 24-4-1978).]

- The provisions of Sections 306 and 308 of the Code of Criminal Procedure, 1973 shall apply in relation to offences punishable under this Act as they apply in relation to offences mentioned in Section 306 of the said Code].