Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(xii) in The Rajasthan Technical University Act, 2006

(xii)all other matters which by this Act are required to be or may be provided for or prescribed otherwise than by the Ordinances or the Regulations.